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State of Punjab - Section

Section 17 in Punjab Urban Planning and Development Building Rules, 2018

17. Compliance of zoning plan/standard design/architectural control sheets and master plan/zonal plan.

- In addition to these rules, the erection or re-erection of any building(s) and uses thereof as well as activities permissible therein shall comply with the provisions of the Zoning Plan/ Standard Design / Architectural Control Sheets; schedule of clauses appended thereto and use of the site shall conform to the Master Plan/ Zonal Plan of the area.