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[Section 19]
[Entire Act]
State of Chattisgarh - Subsection
Section 19(2) in Ayush and Health Sciences University of Chhattisgarh Act, 2008
| (a) | The Vice-chancellor | : | Chair Person |
| (b) | Secretary, In charge of Health and FamilyWelfare Department of the State Government or his nominee notbelow the rank of Joint Secretary | : | Member |
| (c) | Secretary, In charge of Finance Department ofthe State Government or his nominee not below the rank of JointSecretary | : | Member |
| (d) | One member nominated by the Ministry of Healthand Family Welfare Government of India | : | Member |
| (e) | One member nominated by the Ayush DepartmentMinistry of Health and Family Welfare, Government of India | : | Member |
| (f) | The Director Medical Education Chhattisgarh | : | Member |
| (g) | The Director Health Services Chhattisgarh | : | Member |
| (h) | The Director Ayurved, Yoga and NaturopathyUnani Siddha and Homoeopathy (Ayush) Chhattisgarh | : | Member |
| (i) | One Dean of Medical Colleges, by Rotation | : | Member |
| (j) | One Principal of Ayurved Colleges, by Rotation | : | Member |
| (k) | One Principal of Dental Colleges, by Rotation | : | Member |
| (l) | One Principal of Nursing Colleges, by Rotation | : | Member |
| (m) | Three distinguished educationists from thefield of Health sciences nominated by the Chancellor | : | Member |
| (n) | One Head of the Department, nominated by theVice-Chancellor from amongst the heads of University departments | : | Member |
| (o) | Three members nominated by the State Government | : | Member |
| (P) | The Registrar of the university | : | Member-Secretary |