Bombay High Court
Mangesh Dhondhiram Paradhi And Ors vs The Grampanchayat Office Indiranagar ... on 18 November, 2019
Bench: A.A. Sayed, Anuja Prabhudessai
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CIVIL JURISDICTION
WRIT PETITION STAMP NO. 26787 OF 2019
Mangesh Dhondhiram Paradhi And Ors ....Petitioner
V/S
The Grampanchayat Office Indiranagar And Ors ....Respondent
Rameshwar Navanath Gite For V.S.Gokhale B Panel Adv for Government Pleader Writ Cell Res. 4 To 10 For CORAM : A.A. SAYED & SMT. ANUJA PRABHUDESSAI, JJ DATE : 18th November, 2019 P.C. :
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