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Bombay High Court

Mangesh Dhondhiram Paradhi And Ors vs The Grampanchayat Office Indiranagar ... on 18 November, 2019

Bench: A.A. Sayed, Anuja Prabhudessai

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
      APPELLATE SIDE CIVIL JURISDICTION

         WRIT PETITION STAMP NO. 26787 OF 2019

 Mangesh Dhondhiram Paradhi And Ors              ....Petitioner
           V/S
 The Grampanchayat Office Indiranagar And Ors ....Respondent

Rameshwar Navanath Gite For V.S.Gokhale B Panel Adv for Government Pleader Writ Cell Res. 4 To 10 For CORAM : A.A. SAYED & SMT. ANUJA PRABHUDESSAI, JJ DATE : 18th November, 2019 P.C. :

Stand over to 20/11/2019 ( FOR REGISTRAR JUDICIAL - I ) Page 1/1 ::: Uploaded on - 18/11/2019 ::: Downloaded on - 19/11/2019 02:03:15 :::