Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 15] [Entire Act]

State of Rajasthan - Subsection

Section 15(1) in The Rajasthan Municipalities (Class IV Service) Rules, 1964

(1)The Rajasthan Service Rules, 1951 (except provisions relating to pension [X X X] [Deleted by Notification No. Tax/Rules/F. 21/DLB/64 3975-3981 dated 2-11-1967.] as amended from time to time.