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[Cites 0, Cited by 0] [Section 4(2)] [Section 4] [Entire Act]

State of Andhra Pradesh - Subsection

Section 4(2)(xx) in Jawaharlal Nehru Technological Universities Act, 2008

(xx)to establish, maintain and manage research departments, laboratories, libraries, museums and other institutions necessary to carry out the objects of the University;