Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 5] [Entire Act] NCT Delhi - Subsection Section 5(2) in The Maharashtra Control Of Organised Crime Act, 1999 [Delhi Extension] (2)Where any question arises as to the jurisdiction of any Special Court, it shall be referred to the State Government whose decision shall be final.
