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State of Uttar Pradesh - Section

Section 3 in The U.P. Co-operative Societies Employees Service Regulations, 1975

3. Strength of staff.

- (i) Subject to the provision in its budget and the requirements of its business, a co-operative society shall maintain one or more categories of employees as may be necessary.
(ii)Expansion of staff or enhancement of pay scale, if necessary, may be made by the society only: -
(a)where a resolution to this effect has been passed with previous notice by the committee of management indicating reasons and financial capacity of or resources available to the society to bear the cost; and
(b)in case the society is enjoying any State id under provisions of Chapter VI of the Act, or has outside borrowings, prior approval of the Registrar has also been obtained:
Provided that in the case of defaulter society no approval shall be accorded by the Registrar without consulting the chief central society of the co-operative society concerned.