Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Uttar Pradesh - Section Section 26 in Regulations Under the U.P. Intermediate Education Act, 1921 26. oHkkx }kjk fu/kkZfjr le; ds vUrxZr dksbZ v/;kid fo|ky; esa dksbZ cSBd u cqyk,xk] vkSj u gh fdlh ,slh cSBd esa Hkkx ysxk] tc rd fd ,slh cSBd mlds iz/kku }kjk vuqeksfnr dk;ksZa ds nkf;Ro fuoZgu ds vUrxZr u gksA
