Section 1(3) in The Prevention Of Damage To Public Property Act, 1984

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Section 1(3) in The Prevention Of Damage To Public Property Act, 1984

(3)It shall be deemed to have come into force on the 28th day of January, 1984.

Received the assent of the President on 16.3.1984, and published in the Gazette of India, Ext., Pt.II, Section 1, dated 16.3.1984, pp.1.3.