Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 7] [Entire Act] Union of India - Subsection Section 7(3) in First Statutes of the Indian Institute of Petroleum and Energy, 2018 (3)An ex-officio member shall cease to be a member of the Senate as soon as he vacates the office by virtue of which he/she is a member of the Senate.
