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[Cites 0, Cited by 0] [Section 57] [Entire Act]

State of Andhra Pradesh - Subsection

Section 57(4) in Andhra Pradesh Co-Operative Societies Rules, 1964

(4)On receipt of an application for loan, the Secretary of the [Primary Agricultural Credit Societies/Co-operative Central Bank] [Substituted by G.O.Ms.No. 229 (Co-Operative IV),dated 4-5-1987. ], [or the Mandal Parishad Development Officer] [Substituted for the words 'Block Development Officer' by G.O.Ms.No. 37, Agriculture & Coop. (Coop. IV), dated 28-1-2002. ] shall put his initials on the application, mentioning his designation and the date of receipt of the application.