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[Cites 0, Cited by 0] [Section 24] [Entire Act]

State of Bihar - Subsection

Section 24(b) in The Bihar Jail Service Rules, 1953

(b)For the purpose of promotion to the Senior Branch of the Jail Service, a selection strictly on merit with due regard to seniority in service shall be made from amongst the officers of the Bihar Jail Service (Junior Branch). No Member of the Bihar Jail Service shall be eligible for promotion unless he has passed the Departmental Examination completely.