Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Tamilnadu - Section

Section 1 in The Tamil Nadu Municipal Corporations Service Rules, 1996

1. Short title, commencement and applicability of these rules.

(1)These rules may be called the Tamil Nadu Municipal Corporations Service Rules, 1996.
(2)They shall come in to force on the 1st day of October 1996.
(3)They shall apply to the employees of all the municipal corporations in the State except to the Corporation of Chennai.