Madhya Pradesh High Court
Smt. Ramkanya Alias Lata vs Rakesh Nirmale on 18 August, 2022
Author: Subodh Abhyankar
Bench: Subodh Abhyankar
1
IN THE HIGH COURT OF MADHYA PRADESH
AT INDORE
BEFORE
HON'BLE SHRI JUSTICE SUBODH ABHYANKAR
ON THE 18th OF AUGUST, 2022
MISC. CIVIL CASE No. 1135 of 2022
Between:-
1. SMT. RAMKANYA ALIAS LATA W/O LATE SHRI
ARVINDRA ALIAS ARVIND BAGESHWAR, AGED
ABOUT 26 YEARS, OCCUPATION: HOUSEWIFE
116-4, RADA COLONY DHAR ROAD INDORE
(MADHYA PRADESH)
2. KUMARI DIPIKA D/O LATE SHRI ARVINDRA @
ARVIND BAGESHWAR (MINOR) THROUGH
NATURAL GUARDIAN APPELLANT NO. 1 SMT.
RAMKANYA @ LATA W/O LATE SHRI
ARVINDRA @ ARVIND BAGESHWAR, AGED
ABOUT 26 YEARS, OCCUPATION: HOSUEWIFE
R/O 116-4 RADA COLONY DHAR ROAD
(MADHYA PRADESH)
3. HIMANSHU S/O LATE SHRI ARVINDRA @
ARVIND BAGESHWAR (MINOR) THROUGH
NATURAL GUARDIAN APPELLANT NO. 1 SMT.
RAMKANYA @ LATA W/O LATE SHRI
ARVINDRA @ ARVIND BAGESHWAR, AGED
ABOUT 26 YEARS, OCCUPATION: HOUSEWIFE
R/O 116-4 RADA COLONY DHAR ROAD
(MADHYA PRADESH)
4. SHOBHARAM S/O BALRAM BAGESHWAR, AGED
ABOUT 55 YEARS, OCCUPATION: NOTHING R/O
116-4 RADA COLONY DHAR ROAD (MADHYA
PRADESH)
5. SMT. SONABAI W/O SHOBHARAM, AGED
ABOUT 50 YEARS, OCCUPATION: HOUSEWIFE
R/O 116-4 RADA COLONY DHAR ROAD
(MADHYA PRADESH)
.....APPLICANT
(BY SHRI SAMEER VERMA, ADVOCATE)
AND
1. RAKESH NIRMALE S/O SHRI SITARAM
Signature Not Verified
Signed by: MONI RAJU
Signing time: 8/22/2022
10:34:54 AM
2
NIRM ALE 35, SONIYA GANDHI NAGAR NEAR
PIPLIYAPALA TALAB (MADHYA PRADESH)
2. SUBHASH S/O HARISINGH SURYAVANSHI R/O
HOSE NO. 138, TALAI AHIRKHDI (MADHYA
PRADESH)
3. ICICI LOMBARD GENERAL INSURANCE
COMPANY LIMITED 7, COMMERCE HOUSE, 4TH
FLOOR RACE COURSE ROAD (MADHYA
PRADESH)
.....RESPONDENTS
This application coming on for ordser this day, th e court passed the
following:
ORDER
Heard on the question of restoration petition. Due to non-compliance of order dated 23.02.2021, M.A. No.2468/2020 has been dismissed.
Considering the reasons assigned in the application, prayer for restoration is allowed. M.A.No.2468/2020 is restored to its original number, subject to compliance of peremptory order dated 23.2.2021 passed in original case bearing M.A.No.2468/2020.
A copy of this order be kept in the record of M.A. No. 2468/2020. With the aforesaid, present M.C.C. stands allowed and disposed of.
(SUBODH ABHYANKAR) JUDGE moni Signature Not Verified Signed by: MONI RAJU Signing time: 8/22/2022 10:34:54 AM