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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Bihar - Subsection

Section 7(5) in The Bihar Court Fee (Sale of Stamps By Franking Machine) Rules, 2008

(5)For sale of court fee stamps the Franking Machine shall be sealed for a maximum amount of one lakh rupees (Rs. 1 lakh) only once in a day by the Post Master of that Post Office authorized for this purpose by the Chief Post Master General or the Director Postal Services (Headquarter and Marketing) Bihar Circle:Provided that in a special circumstance on requirement of an excess amount, further amount of one lakh may be entered and sealed once more.