Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Haryana - Section

Section 7 in The Haryana Lokpal (Conditions of Service) Rules, 1999

7. Leave travel concession.

- [Section 6]. - Lokpal shall be entitled to leave travel concession for himself/herself and dependent members of the family residing with him/her, for visiting any place in India (including permanent residence in his home State) during his leave, in accordance with the rules applicable to the Chief Justice of Punjab and Haryana High Court, from time to time.