Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Kerala - Section Section 6 in Munnar Special Tribunal Act, 2010 6. Power of the Tribunal to make Regulations. - Subject to the previous sanction of the Government, the Tribunal shall, for the purpose of regulating its own procedure make regulations consistent with the provisions of this Act and the rules made thereunder.
