Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of West Bengal - Subsection Section 2(11) in The West Bengal Housing Board Act, 1972 (11)"member" means the chairman [the Vice-Chairman] [Words inserted by W.B. Act 35 of 1973.] or any other member of the Board;
