Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 4] [Entire Act] State of Odisha - Subsection Section 4(9) in The Orissa Professional Educational Institutions (Regulation of Admission and Fixation of Fee) Act, 2007 (9)The Government shall collect the fine along with the interest thereon in such manner and subject to such conditions as may be prescribed.
