Himachal Pradesh High Court
Nagender Singh Alias Nagu vs . State Of H.P on 5 December, 2022
Author: Sandeep Sharma
Bench: Sandeep Sharma
Nagender Singh alias Nagu vs. State of H.P .
Cr. Appeal No.137 of 2022 05.12.2022 Present Mr. Ashok Kumar Thakur, Advocate, for the appellant.
Mr. Sudhir Bhatnagar, Additional Advocate General, for the respondent-State.
Cr.MP No.3562 of 2022 Though, by way of instant application, prayer has been made on behalf of the applicant-appellant for suspension of the sentence, but learned counsel representing the applicant-appellant fairly state that instead of deciding the application at hand, main appeal be heard at an early date.
Consequently, in view of the above, the present application is disposed of as not pressed at this stage and Registry is directed to list the main appeal for hearing on 7.03.2023. Record of learned Court below, if not already received, be called for.
(Sandeep Sharma) Judge 5th December, 2022 (shankar) ::: Downloaded on - 05/12/2022 20:32:50 :::CIS