Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 76] [Entire Act] State of Haryana - Subsection Section 76(5) in Haryana Panchayati Raj Election Rules, 1994 (5)The [District Development and Panchayat Officer] [or any other officer authorised by him] shall inform the District Election Officer (Panchayat) of the result of election the same day.
