Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Uttar Pradesh - Section Section 68 in U.P. Security Prisoners Rules, 1972 68. The provisions of the Prisoners (Attendance in Courts) Act, 1955 (Act No. XXXII of 1955) and the U. P. Prisoners (Attendance in Courts) Rule, 1956, shall apply to appearances of security prisoners in courts.
