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State of Chattisgarh - Section

Section 17 in Chhattisgarh Stamp (Payment of Duty by Means of e-Stamp Certificate) Rules, 2016

17. State to provide necessary hardware and infrastructure in the offices of the department.

- The Government will make available necessary hardware and infrastructure at the office of the Inspector General of Registration and Superintendent of Stamps, Sub-Registrars and District Registrars, and such other offices, which would include a Personal Computer, printer, bar code scanner, internet connection, etc., as required for implementing the e-Stamping System for the purpose of reconciliation, accounting, verification and cancellation etc.