Supreme Court - Daily Orders
Gitanjali Batra vs Varun Batra on 22 March, 2024
Author: A.S. Bopanna
Bench: A.S. Bopanna
ITEM NO.1613 COURT NO.6 SECTION XI
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
TRANSFER PETITION (CIVIL) Diary No(s). 52410/2023
GITANJALI BATRA Petitioner(s)
VERSUS
VARUN BATRA Respondent(s)
(FOR ADMISSION and IA No.66053/2024-STAYAPPLICATION and IA
No.66055/2024-CONDONATION OF DELAY IN REFILING/CURING THE DEFECTS )
Date : 22-03-2024 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE A.S. BOPANNA
For Petitioner(s) Mr. S. N. Jha, Adv.
Mr. Saiyed Rehman Ali, Adv.
Mr. Arimardhan Sharma, Adv.
Mr. Mohammad Badeea Uz Zaman, Adv.
Mrs. Revathy Raghavan, AOR
Mr. G.R. Baviskar, Adv.
Mr. K.N. Jha, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
1. Delay in re-filing is condoned.
2. Issue notice.
3. In the meanwhile, there shall be interim stay of further proceedings in Matrimonial Case No. 1676/2023 titled as “SH. VARUN BATRA VS. SMT. GITANJALI BATRA” pending before Court of Principal Judge, Family Courts, Signature Not Verified Gautam Buddh Nagar, Uttar Pradesh until further orders. Digitally signed by Nisha Khulbey Date: 2024.03.23 12:25:59 IST Reason:
(NISHA KHULBEY) (DIPTI KHURANA)
SENIOR PERSONAL ASSISTANT ASSISTANT REGISTRAR