Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 61(2)] [Section 61] [Entire Act]

State of Rajasthan - Subsection

Section 61(2)(ii) in Ajmer Abolition of Intermediaries And Land Reforms Act, 1955

(ii)an objection to such entry and possession is lodged within the period aforesaid and is rejected.