Section 2(1) in The Gujarat Tenancy and Agricultural Lands (Vidarbha Region and Kutch) Area Act, 1958
(1)"agriculture" includes-(a)the raising of annual or periodical crops and garden produce,(b)horticulture,(c)the planting and upkeep of orchards,(d)the reserving or using of land for fodder, or thatching grass, and(e)the use by an agriculturist of the land held by him or a part thereof for grazing of his own cattle, but does not include allied pursuits or the cutting of wood only;
