Section 37(2)(d) in The Goa, Daman and Diu Ancient Monuments and Archaeological Sites and Remains Act, 1978

[Cites 0, Cited by 0] [Section 37(2)] [Section 37] [Entire Act]

(d)the form in which application for permission under section 18 or section 25 may be made and the particulars which they shall contain;

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