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Union of India - Section

Section 137 in The Petroleum And Natural Gas (Safety In Offshore Operations) Rules, 2008

137. Ergonomics .-(1) The operator shall ensure that the work is arranged in such a manner that the employees are not subjected to adverse strain as a consequence of manual handling, work position and intensity, etc.

(2)While carrying out operations from their normal positions and with a good working posture, the employees shall have a view which enables them to make sure that the work can be carried out safely.