Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 461] [Entire Act]

State of Maharashtra - Subsection

Section 461(q) in The Mumbai Municipal Corporation Act, 1888

(q)facilitating and securing complete and accurate registration of births and deaths;