Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

Union of India - Section

Section 180 in Companies (Winding Up) Rules, 2020

180. Unclaimed dividends or undistributed assets under investment.

- For purposes of payment of unclaimed dividends and undistributed assets into the Company Liquidation Dividend and Undistributed Assets Account money invested or deposited at interest by the liquidator shall be deemed to be money in his hand and when such money forms part of the unclaimed dividends or undistributed assets of the company the liquidator shall realise the investment or withdraw the deposit and shall pay the proceeds into the Company Liquidation Dividend and Undistributed Assets Account.