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State of Assam - Section

Section 1 in The Assam Criminal Law (Amendment) Act, 1934

1. Short title, commencement, extent and duration.

(1)This Act may be called the Assam Criminal Law (Amendment) Act, 1934.
(2)It extends to the whole of Assam.
(3)This section and Section 2 shall come into force at once.The remaining provisions of this Act, in whole or in part, shall come into force into such areas and on such dates as the appropriate Government may, by notification in the official Gazette, specify and for this purpose different dates may be specified for different areas.