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[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Chattisgarh - Subsection

Section 13(1) in Chhattisgarh Juvenile Justice (Care and Protection of Children) Rules, 2006

(1)The selection of Chairperson and members of Child Welfare Committee shall be made by a Committee consisting of the following persons :
(I)District and Sessions Judge;
(II)District Collector;
(III)Commissioner of Police/District Superintendent of Police.