Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 1 in Admiralty Jurisdiction (India) Act, 1860 1. [ Applicability of principal Act to British India and British Burma.- [Substituted by A.A.P.O., 1937.] The Admiralty Offences (Colonial) Act, 1849, shall apply to British India and British Burma as it applies to colonies.]
