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[Cites 0, Cited by 0] [Section 60(7)] [Section 60] [Entire Act]

Securities And Exchange Board Of India - Subsection

Section 60(7)(e) in Securities and Exchange Board of India (Issue of Capital and Disclosure Requirements) Regulations, 2009

(e)if it presents any financial data, data for the past three years shall also be included alongwith particulars relating to sales, gross profit, share capital, reserves earnings per share, dividends and the book values;