Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Bengal Presidency - Section Section 1 in The Calcutta Police Act, 1898 1. Short title. - (l)This Act may be called the Calcutta Police Act, 1898;[* *] [Word Repealed by Act 1 of 1903.](2)(Commencement.)-Repealed by Act 1 of 1903.
