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[Cites 0, Cited by 0] [Section 20] [Entire Act]

Union of India - Subsection

Section 20(2) in The Indian Forest Service (Probationers' Final Examination) Regulations, 2016

(2)Pests and Diseases. - Common forest insect pests and their control with the help of various case studies related to the field, excursion to nearby forest area for sal borer attack and demonstration of tree-trap method; diseases of trees - symptoms causal organism, identification and control measures with the help of case studies, excursion to nearby forest area to focus on different pathogens.