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[Cites 0, Cited by 0] [Section 13(1)] [Section 13] [Entire Act]

Union of India - Subsection

Section 13(1)(a) in Pension Fund Regulatory and Development Authority (National Pension System Trust) Regulations, 2015

(a)it shall review the desirability of continuance of the pension fund if substantial irregularities are observed and recommend to the Authority its observations;