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[Cites 0, Cited by 0] [Section 99(4)] [Section 99] [Entire Act]

State of West Bengal - Subsection

Section 99(4)(b) in West Bengal Co-operative Societies Act, 2006

(b)The inspecting officer shall report the fact of such seizure together with a copy of seizure list to the Registrar or the financing bank or the apex Co-operative society or the Central Co-operative society as the case may be, within the next working day.