Section 150 in The Delhi Excise Rules, 2010

[Cites 0, Cited by 0] [Entire Act]

NCT Delhi - Section

Section 150 in The Delhi Excise Rules, 2010

150. Power of Class 1 Excise Officer.

(a). All powers of Class 2 Excise Officers;

(b)All powers not included in the foregoing and conferrable under section 65 of the Act;

(c)Powers to grant bail under section 68 of the Act, for offence punishable with imprisonment of less than two years