Supreme Court - Daily Orders
Govt. Of Nct Of Delhi vs Madan Mohan Saraff on 1 September, 2023
Bench: Aniruddha Bose, Sanjay Kumar
ITEM NO.19 COURT NO.6 SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL)…………………….. Diary No. 13368/2023
(Arising out of impugned final judgment and order dated 22-09-2015
in WP(C) No. 1678/2015 passed by the High Court Of Delhi At New
Delhi)
GOVT. OF NCT OF DELHI Petitioner(s)
VERSUS
MADAN MOHAN SARAFF & ORS. Respondent(s)
(FOR ADMISSION and I.R. and IA No.91820/2023-CONDONATION OF DELAY
IN FILING )
Date : 01-09-2023 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ANIRUDDHA BOSE
HON'BLE MR. JUSTICE SANJAY KUMAR
For Petitioner(s) Mr. Atul Kumar, AOR
Ms. Sweety Singh, Adv.
Ms. Archana Kumari, Adv.
Mr. Rahul Pandey, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
The matter stands adjourned for eight weeks as broadly the same issue is being examined by a larger Bench of this Court in Civil Appeal No. 11857 of 2016.
(SNEHA DAS) Signature Not Verified (VIDYA NEGI) SENIOR PERSONAL ASSISTANT Digitally signed by SNEHA DAS Date: 2023.09.01 ASSISTANT REGISTRAR 16:24:10 IST Reason: