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[Cites 0, Cited by 0] [Section 15] [Entire Act]

State of Tamilnadu - Subsection

Section 15(2) in Tamil Nadu Hostels and Homes for Women and Children (Regulation) Act, 2014

(2)In every hostel, lodging house or home for women and children, there shall be separate building for girl children and women and separate building for boys. Where boys and girls are housed in the same building for any unavoidable reasons, they shall be accommodated in separate rooms.