Supreme Court - Daily Orders
Balaji Steel Trade vs Fludor Benin S.A on 20 November, 2024
Author: Pamidighantam Sri Narasimha
Bench: Pamidighantam Sri Narasimha
ITEM NO.31 COURT NO.13 SECTION PIL-W
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Arbitration No(s). 65/2023
BALAJI STEEL TRADE Petitioner(s)
VERSUS
FLUDOR BENIN S.A & ORS. Respondent(s)
IA No. 10694/2024 - EXEMPTION FROM FILING AFFIDAVIT
IA No. 16806/2024 - EXEMPTION FROM FILING AFFIDAVIT
IA No. 242054/2023 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT
IA No. 10695/2024 - EXEMPTION FROM FILING O.T. IA No. 242056/2023 - EXEMPTION FROM FILING O.T. IA No. 245634/2023 - PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES Date : 20-11-2024 This matter was called on for hearing today.
CORAM : HON'BLE MR. JUSTICE PAMIDIGHANTAM SRI NARASIMHA HON'BLE MR. JUSTICE MANOJ MISRA For Petitioner(s) Mr. Tejas Karia, Adv.
Ms. Shruti Sabharwal, Adv. Mr. Nishant Doshi, Adv.
Mr. Nitin Sharma, Adv.
Mr. Ankit Juneja, Adv.
Mr. Abhinav Mathur, Adv.
Mr. Nitesh Shrivastava, Adv. Mr. Manish Parmar, Adv.
Mr. S. S. Shroff, AOR For Respondent(s) Mr. Nakul Dewan, Sr. Adv.
Mr. Vijayendra Pratap Singh, Adv. Mr. Abhijnan Jha, AOR Ms. Urvashi Misra, Adv.
Mr. Arnab Ray, Adv.
Mr. Pallav Mongia, AOR UPON hearing the counsel the Court made the following O R D E R Signature Not Verified List after three weeks.
Digitally signed by KAPIL TANDON Date: 2024.11.20 18:12:36 IST Reason:(KAPIL TANDON) (NIDHI WASON) COURT MASTER (SH) COURT MASTER (NSH)