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[Cites 0, Cited by 0] [Section 19(3)] [Section 19] [Entire Act]

State of Uttar Pradesh - Subsection

Section 19(3)(b) in U.P. Street Vendors within the area of an Industrial Development Authority (Protection of Livelihood and Regulation of Street Vending) Rules, 2018

(b)relocation of street vendor shall be done in such a way that he/she may at least, maintain his/her livelihood;