Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3(14)] [Section 3] [Entire Act] Bombay Presidency - Subsection Section 3(14)(d) in Bombay Industrial Relations Act, 1946 (d)where an industry is conducted or carried on by or on behalf of a local authority, the chief executive officer of the authority;