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State of Uttar Pradesh - Section
Section 20 in The U.P. Finance and Accounts Service Rules, 1992
20. Higher Scale.
- Selection to the Higher Scale shall be made on the recommendation of a Selection Committee, on the basis of merit from amongst such substantively appointed officers of Special Scale who have completed one year service, as such, on the first day of July of the calendar year in which the selection is made. The Selection Committee shall be constituted as under :| (i) | the Chief Secretary to the Government. | Chairman. |
| (ii) | the Principal Secretary or the Secretary, as the case may be, to the Government in Finance Department. | Member. |
| (iii) | the Secretary to the Government in Personnel Department. | Member : |