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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Rajasthan - Subsection

Section 6(1) in The National Law University, Jodhpur Act, 1999

(1)All recognized teaching in connection with the degree, diplomas and certificates of the University shall be conducted, under the administrative control of the Executive Council, by the teachers of the University, in accordance with the syllabus prescribed by the Executive Council by regulations.