Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 25] [Entire Act] State of Punjab - Subsection Section 25(10) in Punjab Khadi and Village Industries Board Regulations, 1958 (10)To appoint Class IV servants or terminate their services or make appointment of Clerks as stop-gap arrangements in consultation with the Chairman.
