Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 23(2)] [Section 23] [Entire Act]

State of Maharashtra - Subsection

Section 23(2)(n) in The Maharashtra University of Health Sciences Act, 1998

(n)Twelve principals of the affiliated Colleges by rotation being two each representing the Mumbai, Pune, Aurangabad/Nagpur, Amravati and Nashik Revenue Divisions;