Allahabad High Court
M/S New Era Entertainment Network Ltd. & ... vs State Of U.P. & Others on 11 November, 2010
Bench: Sunil Ambwani, Yogesh Chandra Gupta
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 32 Case :- WRIT TAX No. - 839 of 2004 Petitioner :- M/S New Era Entertainment Network Ltd. & Others Respondent :- State Of U.P. & Others Petitioner Counsel :- S.D. Singh,S.P. Gupta Respondent Counsel :- C.S.C.,S.P. Kesarwani Hon'ble Sunil Ambwani,J.
Hon'ble Yogesh Chandra Gupta,J.
List on 18.11.2010.
Stay order is extended till then.
Order Date :- 11.11.2010 NS