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Allahabad High Court

M/S New Era Entertainment Network Ltd. & ... vs State Of U.P. & Others on 11 November, 2010

Bench: Sunil Ambwani, Yogesh Chandra Gupta





HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 32
 

 
Case :- WRIT TAX No. - 839 of 2004
 

 
Petitioner :- M/S New Era Entertainment Network Ltd. & Others
 
Respondent :- State Of U.P. & Others
 
Petitioner Counsel :- S.D. Singh,S.P. Gupta
 
Respondent Counsel :- C.S.C.,S.P. Kesarwani
 

 
Hon'ble Sunil Ambwani,J.
 

Hon'ble Yogesh Chandra Gupta,J.

List on 18.11.2010.

Stay order is extended till then.

Order Date :- 11.11.2010 NS