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[Cites 0, Cited by 0] [Section 3] [Entire Act]

Union of India - Subsection

Section 3(m) in The Institutes of Technology Act, 1961

(m)[ "zone", in relation to an Institute, means such group of States and Union territories as the Central Government may, by notification in the Official Gazette, specify.] [Inserted by Act No. 34 of 2012]